Dambarudhar Jena (Since Dead) & vs Kamala Devi & Others
2021 Latest Caselaw 11074 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                           SA No.176 of 1990
             Dambarudhar Jena (Since Dead) & ....             Appellants
             Others
                                              Mr.B. Tripathy, Advocate
                                     -versus-
             Kamala Devi & Others              ....         Respondents
                                                     Mr.R.K.Mohanty,
                                                          Sr. Advocate
                     CORAM:
                     MR. JUSTICE D.DASH

                                         ORDER

   Order                                28.10.2021
   No.

       92.   1.     This matter is taken up through hybrid arrangement

(virtual/physical mode).

2. Heard Mr.Tripathy, learned counsel for the Appellants and Mr.Mohanty, learned Senior Counsel for the Respondents. Perused the judgments passed by the Courts below.

3. Hearing is concluded.

Judgment is reserved.

(D.Dash) Judge Basu