Narendra Pattasani & Others vs Collector
2021 Latest Caselaw 11072 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                R.S.A. No.292 of 2012
                Narendra Pattasani & Others                                 Appellants
                                                       ....
                                                  Mr.Samir Kumar Mishra, Advocate
                                                -versus-
                Collector, Khurda & Others                 ....             Respondent
                                                                        Mr.G.N. Raut,
                                                                            Advocate




                          CORAM:
                          MR. JUSTICE D.DASH
                                            ORDER

28.10.2021 Order No.

06. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard.

3. Hearing is concluded.

4. Judgment is reserved.

(D. Dash) Judge

H

// 2 //