Sudam Ch. Panda & Ors vs State Of Odisha & Ors
2021 Latest Caselaw 11063 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  WP(C) No. 21239 of 2020

             Sudam Ch. Panda & Ors.                ....                     Petitioner
                                                      Mr. B.S. Tripathy-1, Advocate
                                                -Versus -
             State of Odisha & Ors.                 ....               Opposite Party
                                                                      State Counsel

                          CORAM:
                           DR. JUSTICE B.R. SARANGI

ORDER_ 28.10.2021

Order No. 1. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. It is agreed by learned counsel for the parties that the issue involved in this case is analogous to one involved in W.P.(C) No. 19951 of 2020, which has been disposed of vide judgment dated 09.09.2021.

4. Therefore, in view of the reasons stated in the detailed judgment dated 09.09.2021 passed in W.P.(C) No. 19951 of 2020, this writ petition is allowed.

5. Issue urgent certified copy as per rules.

(Dr. B.R. Sarangi) Judge Alok