M/S.Dabur India Limited vs State Of Orissa
2021 Latest Caselaw 10979 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         STREV No.46 of 2010


                  M/s.Dabur India Limited                   ....          Petitioner
                                                    Mr. J. Sahoo, Senior Advocate
                                             -versus-
                  State of Orissa                           .... Opposite Parties
                         Mr. S.K. Padhy, Additional Standing Counsel for Revenue
                                                                      Department


                              CORAM:
                              THE CHIEF JUSTICE
                              JUSTICE B. P. ROUTRAY

                                             ORDER

26.10.2021 Order No.

09. 1. Mr. S.K. Padhy, learned Additional Standing Counsel for the Revenue Department states that he has got a compilation of judgments which he will file today itself.

2. At his request, list on 30th November, 2021.

(Dr. S. Muralidhar) Chief Justice

( B.P. Routray) Judge

B.K. Barik