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H.L. Infrastructure vs State Of Odisha And Others
2021 Latest Caselaw 10973 Ori

Citation : 2021 Latest Caselaw 10973 Ori
Judgement Date : 26 October, 2021

Orissa High Court
H.L. Infrastructure vs State Of Odisha And Others on 26 October, 2021
                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.P.(C) No.11302 of 2021


                         H.L. Infrastructure                          ....       Petitioner
                                                         Mr. Jashobanta Dash, Advocate
                                                     -versus-
                         State of Odisha and Others                   ....     Opp. Parties
                                  Mr. D.K. Mohanty, Additional Government Advocate
                                CORAM:
                                THE CHIEF JUSTICE
                                JUSTICE B. P. ROUTRAY
                                                 ORDER

Order No. 26.10.2021

02. In view of judgment of this court dated 7th June, 2021 in W.P.(C) No.14924 of 2020 (Harish Chandra Majhi v. State of Odisha and Others) the present writ petition is also dismissed.

(Dr. S. Muralidhar) Chief Justice

( B.P. Routray) Judge M.K. Panda

 
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