Om Prakash Singh And Others vs State Of Odisha And Others
2021 Latest Caselaw 10972 Ori

Citation : 2021 Latest Caselaw 10972 Ori
Judgement Date : 26 October, 2021

Orissa High Court

Om Prakash Singh And Others vs State Of Odisha And Others on 26 October, 2021

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.P.(C) No.11250 of 2021


                         Om Prakash Singh and others                 ....      Petitioners
                                                                Mr. S.B. Rath, Advocate
                                                    -versus-
                         State of Odisha and Others                  ....    Opp. Parties
                                  Mr. D.K. Mohanty, Additional Government Advocate
                                CORAM:
                                THE CHIEF JUSTICE
                                JUSTICE B. P. ROUTRAY
                                                 ORDER

Order No. 26.10.2021

02. In view of judgment of this court dated 29th September, 2021 in W.P.(C) No.10726 of 2020 and batch of writ petitions (Nabin Kumar Singh v. State of Odisha and Others) the present writ petition is also dismissed.

(Dr. S. Muralidhar) Chief Justice

( B.P. Routray) Judge M.K. Panda

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