Citation : 2021 Latest Caselaw 10971 Ori
Judgement Date : 26 October, 2021
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.15391 of 2009
(An Application u/ss.226 & 227 of the Constitution of India)
Braja Sundar Pattnaik & .... Petitioners
Anr.
M/s.P.K. Rath, Mr.A.K. Rout,
Mr. A.Behera, Mr. S.K.Behera,
Mr. P. Nayak, Mr.K. Kashyap,
Mr. S.K. Pattnaik and Mr. B.K. Dash
(Advocates for petitioners)
-versus-
Joint Commissioner, .... Opposite Parties
Settlement and
Consolidation, Bhubaneswar
& others.
Mr. U.K. Sahoo,
Addl. Standing Counsel for
O.Ps.1 to 3
Mr.Saswati Mohapatra and
Mr. Sumit Mohanty,
Advocates for O.P.4(a)
CORAM:
JUSTICE BISWANATH RATH
ORDER
26.10.2021 Order No.
08. 1. This writ petition stands disposed of vide common judgment passed in W.P.(C) No.15390 of 2009 on 26.10.2021.
(Biswanath Rath) Judge
U.K.Sahoo
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