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Braja Sundar Pattnaik & vs Joint Commissioner
2021 Latest Caselaw 10968 Ori

Citation : 2021 Latest Caselaw 10968 Ori
Judgement Date : 26 October, 2021

Orissa High Court
Braja Sundar Pattnaik & vs Joint Commissioner on 26 October, 2021
                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.P.(C) No.15394 of 2009
                          (An Application u/ss.226 & 227 of the Constitution of India)

                  Braja Sundar Pattnaik &              ....                                Petitioners
                  Anr.
                                                                     M/s.P.K. Rath, Mr.A.K. Rout,
                                                                    Mr. A.Behera, Mr. S.K.Behera,
                                                                    Mr. P. Nayak, Mr.K. Kashyap,
                                                              Mr. S.K. Pattnaik and Mr. B.K. Dash
                                                                        (Advocates for petitioners)

                                                     -versus-
                  Joint Commissioner,                  ....                        Opposite Parties
                  Settlement and
                  Consolidation, Bhubaneswar
                  & others.
                                                                                   Mr. U.K. Sahoo,
                                                                         Addl. Standing Counsel for
                                                                                        O.Ps.1 to 3

                                                                                  None appears for
                                                                                  O.P. Nos.4(a) to 7

                           CORAM:
                           JUSTICE BISWANATH RATH
                                                ORDER

26.10.2021 Order No.

08. 1. This writ petition stands disposed of vide common judgment passed in W.P.(C) No.15390 of 2009 on 26.10.2021.

(Biswanath Rath) Judge

U.K.Sahoo

 
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