State Of Odisha And Ors vs Susama Khuntia And Ors
2021 Latest Caselaw 10947 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No.34760 of 2020

       State of Odisha and Ors.                     ......                Petitioners
                                                          Mr. S.S. Kanungo, AGA

                                        -versus-

       Susama Khuntia and Ors.                      ......            Opposite Parties


                                  CORAM:
                                  JUSTICE C.R. DASH
                                  JUSTICE BISWANATH RATH

                                        ORDER

26.10.2021

I.A. No.15016 of 2020 Order No.

02. 1. This matter is taken up through hybrid mode.

2. Heard.

3. The impugned order vide Annexure-1 having been filed in similar writ petition, i.e. W.P.(C) No.7281 of 2018 (order passed in common judgment), the filing of certified copy of Annexure-1 is dispensed with.

4. The I.A. is accordingly disposed of.

(C.R. Dash) Judge

(Biswanath Rath) Judge PTO

W.P.(C) No.34760 of 2020 Order No.

03. 1. Heard.

2. Issue notice to Opposite Party Nos.1 and 2 by Registered Post with A.D. Requisites shall be filed within two weeks, as undertaken.

3. An extra copy of the writ petition be served on learned Additional Government Advocate by tomorrow (27.10.2021) in token of notice to Opposite Party No.4.

4. No notice need be issued to Opposite Party No.3 for the time being.

5. List this matter after service return from Opposite Party Nos.1 and 2.

(C.R. Dash) Judge

(Biswanath Rath) Judge I.A. No.15085 of 2020 Order No.

04. 1. Heard.

2. As an interim measure, it is directed that, there shall be interim stay of operation of the impugned order vide Annexure-1, till the next date.

3. Urgent certified copy of this order be granted as per rules.

                                                   (C.R. Dash)
                                                     Judge

                                                 (Biswanath Rath)
       Murmu                                         Judge