M/S. Bharat Motors & Others vs Savitri @ Savitri Devi Bhawsinka &
2021 Latest Caselaw 10931 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                               RSA No.337 of 2017

             M/s. Bharat Motors & Others            ....            Appellants
                                             Mr. Prafulla Ku. Rath, Advocate
                                       -versus-
             Savitri @ Savitri Devi Bhawsinka & ....             Respondents
             Others                                       Mr. S.P. Mishra,
                                                          Sr. Advocate


                       CORAM:
                       MR. JUSTICE D.DASH
                                         ORDER

25.10.2021 Order No.

20. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard Mr. P.K. Rath, learned counsel for the Appellants and Mr. S.P. Mishra, learned Senior Counsel for the Respondents in the matter of admission of this Appeal.

3. Hearing is concluded.

4. Judgment is reserved.

(D.Dash) Judge Aks