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Jyotirmayee Dash vs Jyoti Sankar Panda
2021 Latest Caselaw 10772 Ori

Citation : 2021 Latest Caselaw 10772 Ori
Judgement Date : 7 October, 2021

Orissa High Court
Jyotirmayee Dash vs Jyoti Sankar Panda on 7 October, 2021
                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                               MATA No.61 of 2020

             Jyotirmayee Dash                       ....               Appellant

                                               Mr. Millan Kanungo, Sr. Adv.
                                         -versus-
             Jyoti Sankar Panda                     ....           Respondent
                                                         Mr. A.P. Bose, Adv.


                       CORAM:
                       JUSTICE S.K. MISHRA
                       JUSTICE SAVITRI RATHO
                                       ORDER

Order No. 07.10.2021

03. 1. This matter is taken up through hybrid mode..

2. In view of the common judgment passed today in MATA No.57 of 2020, this MATA is disposed of.

3. Urgent certified copy of this order be granted on proper application.

( S. K.Mishra) Judge

( Savitri Ratho ) Judge BJ

 
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