Subas Chandra Nayak vs Meena Kumari Sahoo & Ors
2021 Latest Caselaw 10771 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                              MATA No.150 of 2019

             Subas Chandra Nayak                     ....              Appellant

                                                   Mr. Tathagata Sahoo, Adv.
                                   -versus-
             Meena Kumari Sahoo & Ors.               ....         Respondents
                                                     M/s. Supriya Patra, Adv.


                       CORAM:
                       JUSTICE S.K. MISHRA
                       JUSTICE SAVITRI RATHO
                                       ORDER

Order No. 07.10.2021

03. 1. This matter is taken up through hybrid mode..

2. In view of the common judgment passed today in MATA No.157 of 2019, this MATA is disposed of.

3. Urgent certified copy of this order be granted on proper application.

( S. K.Mishra) Judge

( Savitri Ratho ) Judge BJ