Citation : 2021 Latest Caselaw 10770 Ori
Judgement Date : 7 October, 2021
IN THE HIGH COURT OF ORISSA AT CUTTACK
MATA No.151 of 2019
Subas Chandra Nayak .... Appellant
Mr. Tathagata Sahoo, Adv.
-versus-
Subhasrita Nayak & Ors. .... Respondents
M/s. Supriya Patra, Adv.
CORAM:
JUSTICE S.K. MISHRA
JUSTICE SAVITRI RATHO
ORDER
Order No. 07.10.2021
07. 1. This matter is taken up through hybrid mode..
2. In view of the common judgment passed today in MATA No.157 of 2019, this MATA is disposed of.
3. Urgent certified copy of this order be granted on proper application.
( S. K.Mishra) Judge
( Savitri Ratho ) Judge BJ
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