Rahul Sangram Parida vs Ncert And Another
2021 Latest Caselaw 10567 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P.(C) No. 26182 of 2021

               Rahul Sangram Parida                  ....                   Petitioner
                                                             Mr. P. Acharya, Sr. Adv.
                                                 -Versus -
               NCERT and another                      ....            Opposite Parties
                                                               Mr. B. Dash, Advocate
                                                                         (O.P. No.1)
                            CORAM:
                             DR. JUSTICE B.R. SARANGI

ORDER_ 01.10.2021

Order No. This matter is taken up through hybrid mode. 3 2. Heard Mr. P. Acharya, learned Sr. Counsel appearing for the petitioner and Mr. B. Dash, learned counsel for opposite party no.1.

3. Hearing is concluded and judgment reserved.

(Dr. B.R. Sarangi) Judge A.K. Rana