Cholamandalam Ms General vs Haripriya Bhue And Others
2021 Latest Caselaw 12301 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.582 of 2019
                    Cholamandalam MS General
                    Insurance Company Ltd.                     ....           Appellant
                                                      Mr. Adam Ali Khan, Advocate
                                                 -versus-
                    Haripriya Bhue and Others                  ....        Respondents
                                Mr. Jagabandhu Sahu, counsel for Respondent No.2

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

30.11.2021 Order No.

I.A. No.1252 of 2019

04. 1. Considering the grounds mentioned in the application and upon hearing both parties, the delay in filing the appeal is condoned.

2. The I.A. is disposed of.

MACA No.582 of 2019

05. 3. The copy of the appeal memo along with impugned judgment be served on Mr. J. Sahu, learned counsel appearing for Respondent No.2 within two days.

4. List this matter for hearing under Order XLI, Rule-11, C.P.C. on 7th January, 2022.

( B.P. Routray) Judge M.K.Panda