The Divisional Manager vs Susama Manjari Panda And Others
2021 Latest Caselaw 12292 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   MACA No.1309 of 2017

             The Divisional Manager, United India ....             Appellant
             Insurance Company Ltd.
                                             Mr. B. Dasmohapatra, Advocate
                                         -versus-
             Susama Manjari Panda and others          ....      Respondents
                        Mr. P.K. Behera, Advocate for Respondent Nos.1 & 2

                          CORAM:
                          JUSTICE B. P. ROUTRAY

                                       ORDER

30.11.2021 Order No. I.A. No.1964 of 2017

03. 1. In view of the Office note, the I.A. has become infructuous and is accordingly disposed of.

I.A. No.94 of 2017

2. Issue notice to the Respondent Nos.1 to 3 on the question of limitation.

3. Since Mr. P.K. Behera, learned counsel, has entered appearance on behalf of Respondent Nos.1 & 2, no notice need be issued to the said Respondents. A copy of the appeal memo along with impugned judgment be served on him within three working days.

4. Notice be issued to the Respondent No.3 by registered post with A.D. fixing a short returnable date. Requisites shall be filed within three working days.

5. List this matter on 20th January, 2022.

( B.P. Routray) Judge

B.K. Barik