Padma Kishore Jena vs State Of Odisha
2021 Latest Caselaw 12254 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CRLMC No. 376 of 2020

             Padma Kishore Jena                   ....                   Petitioner
                                                               Mr. P.K. Mohanty,
                                                                    Sr. Advocate
                                             -Versus -
             State of Odisha                       ....            Opposite Party
                                                             Mr. P.K. Mohanty,
                                                         Addl. Standing Counsel

                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

ORDER_ 29.11.2021

Order No.

4. 1. This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

(Sashikanta Mishra) Judge

A.K. Rana