Dr. Pramod Kumar Meher vs Prof.(Dr.) Sabita Acharya & .... ...
2021 Latest Caselaw 12173 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  CONTC No.5996 of 2020

                 Dr. Pramod Kumar Meher              ....         Petitioner

                                                Mr.H.S. Mishra, Advocate

                                        -versus-
                 Prof.(Dr.) Sabita Acharya &         ....         Opp.parties
                 others

                                                    Mr. B.K.Dash, Advocate


                         CORAM:
                         JUSTICE M.S.SAHOO
                                        ORDER

25.11.2021 Order No. 3 This matter is taken up through hybrid mode.

Heard Mr. Mishra, learned counsel for the petitioner and Mr. Das, learned counsel for the opposite parties.

The petitioner in the writ petition alleges non- compliance of the judgment dated 08.01.2019 passed by this Court in OJC No.16025 of 2001.

Mr. Das, learned counsel for the University prays for two weeks time to obtain instruction in the matter.

List this matter on 16.12.2021. Instruction shall be obtain in the meantime.

( M.S.Sahoo) Judge

Gs