Chakradhar Prasad Gantayat vs Commissioner-Cum-Secretary To
2021 Latest Caselaw 12143 Ori

                                     1




       IN THE HIGH COURT OF ORISSA AT CUTTACK
                        W.P.(C) No.10919 of 2021

Chakradhar Prasad Gantayat           .....                          Petitioner

                                                   Mr.S.K. Dalai, Advocate
                              Vs.
Commissioner-cum-Secretary to .....                          Opposite parties
Government of Odisha and
others
                                              Mr. J.P. Patnaik, Government
                                                                  Advocate.

            CORAM:
               DR. JUSTICE B.R. SARANGI

                                          ORDER

24.11.2021

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. S.K. Dalai, learned counsel for the petitioner and Mr. J.P. Patnaik, learned Government Advocate.

3. Written notes of argument filed by learned Government Advocate in court today is kept on record.

4. Since the Division Bench has fixed the date of passing of the fresh order by 20th December, 2021, hearing on the sides of respective counsel is concluded and the judgment is reserved.

Arun                                            (DR. B.R. SARANGI)
                                                     JUDGE