Sucharita [email protected] vs State Of Odisha And Others
2021 Latest Caselaw 12057 Ori

        IN THE HIGH COURT OF ORISSA AT CUTTACK
                       W.P.(C) No. 27367 of 2020

Sucharita [email protected]                 .....                       Petitioners
Mohapatra and others
                                              Mr. B.S. Tripathy-1, Adv.
                                Vs.
State of Odisha and others        .....                   Opposite parties



             CORAM:
                DR. JUSTICE B.R. SARANGI

                                      ORDER

23.11.2021

Order No. This matter is taken up by hybrid mode.

2. Mr. P. Behera, learned Standing Counsel for Transport Department seeks time to examine the judgment passed by this Court.

3. List next week along with the connected matters.

4. Interim order passed earlier shall continue till 01.12.2021.

Ashok (Dr. B.R. Sarangi) Judge