National Insurance Company Ltd vs Sushanta Kumar Das And Another
2021 Latest Caselaw 11828 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      MACA No.783 of 2011

                 National Insurance Company Ltd.       ....         Appellant
                                                       Mr.A.P.Dash, Advocate
                                         -versus-
                 Sushanta Kumar Das and another    ....         Respondents
                                Mr.A.Pradhan, Advocate for Respondent No.1

                            CORAM:
                            JUSTICE B. P. ROUTRAY


                                          ORDER

16.11.2021 Order No.

14. 1. Heard Mr.A.P.Dash, learned Advocate for the Appellant and Mr.A.Pradhan, learned counsel for Respondent No.1.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge

C.R.Biswal