Divisional Manager vs Santosini Mishra And Others
2021 Latest Caselaw 11827 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          MACA No.640 of 2016

                 Divisional Manager, The New India            ....         Appellant
                 Assurance Company Ltd.
                                                              Mr.A.A.Khan, Advocate
                                            -versus-
                 Santosini Mishra and others           ....         Respondents
                              Mr.P.K.Parhi, Advocate for Respondent Nos.1 to 6
                             Ms.Ruchi Rajgariha, Advocate for Respondent No.7
                            Mr.B.P.Tripathy and associates for Respondent No.8
                                  Mr.S.Satpathy, Advocate for Respondent No.9

                              CORAM:
                              JUSTICE B. P. ROUTRAY
                                              ORDER

16.11.2021 Order No.

6. 1. Mr.Parhi, learned Advocate submits that he has entered appearance on behalf of the Respondent Nos. 1 to 6 by filing Vakalatanama. He further submits that his name may be indicated in the cause list as well as in the brief.

2. A copy of the appeal memo and impugned judgment be served on Mr.Parhi, learned counsel for Respondent Nos.1 to 6 within seven days.

3. List this matter on 4th January, 2022 for hearing indicating the name of Mr.Parhi.

( B.P. Routray) Judge

C.R.Biswal