The Divisional Manager vs Tag Mund And Others
2021 Latest Caselaw 11822 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.427 of 2016

                 The Divisional Manager, New India    ....         Appellant
                 Assurance Co. Ld.
                                                 Mr.B.N.Samantray, Advocate
                                           -versus-
                 Tag Mund and others                  ....        Respondents
                              Mr.L.Bhuyan, Advocate for Respondent Nos.1 to 3

                              CORAM:
                              JUSTICE B. P. ROUTRAY


                                             ORDER

16.11.2021 Order No.

8. 1. It is submitted by Mr.B.N.Samantray, learned Advocate that he has entered appearance on behalf of the Appellant as the earlier conducting counsel has passed away in the meantime and his name may be indicated in the cause list as well as in the brief.

2. The name of Mr.Samantray, learned Advocate for the Appellant be indicated in the cause list as well as in the brief.

3. List this matter on 18th January, 2022.

4. In the meantime, a copy of the appeal memo and the impugned judgment be served on the learned counsel appearing for the claimants-Respondents.

( B.P. Routray) Judge

C.R.Biswal