Prafulla @ Prafulla Naik vs Claims Commission
2021 Latest Caselaw 11816 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      W.P.(C) No.21139 of 2021


                Prafulla @ Prafulla Naik                   ....            Petitioner
                                                       Mr. P.K. Satpathy, Advocate
                                         -versus-
                Claims Commission, Bhubaneswar and ....              Opposite Parties
                others
                                                                    Mr. J. Katikia
                                                 Additional Government Advocate
                                           Mr. K.P. Mishra, Advocate for O.P.No.4


                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE A.K. MOHAPATRA

                                             ORDER

Order No. 16.11.2021

04. 1. It appears that Opposite Party no.4 has filed a list of judgments.

Learned counsel for the Petitioner seeks some time to examine the same.

2. List on 13th December, 2021. Interim order to continue till the next date.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge R.K. Singh/Jagabandhu