Birakishore Mohanta vs State Of Odisha And Ors
2021 Latest Caselaw 11619 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                         CONTC (CPC) No. 107 of 2019

            Birakishore Mohanta                ....                               Petitioner
                                                            Mr. B.S. Tripathy, Advocate
                                                -Versus -
            State of Odisha and Ors.           ....                         Opp. Parties
                                                                                     .
                                                                         State Counsel

                    CORAM:
                     DR. JUSTICE B.R. SARANGI
                                        ORDER

12.11.2021

Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. In view of disposal of WPC (OAC) No. 2480 of 2015 and WPC (OAC) No. 3237 of 2016, which have been dismissed vide common judgment delivered today (12.11.2021) by this Court, the contempt proceeding is hereby dropped.

(Dr. B.R. Sarangi) Judge Ashok