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Suryamani Jena And Others vs Secretary
2021 Latest Caselaw 11593 Ori

Citation : 2021 Latest Caselaw 11593 Ori
Judgement Date : 11 November, 2021

Orissa High Court
Suryamani Jena And Others vs Secretary on 11 November, 2021
                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.617 of 2012

                    Suryamani Jena and Others                ....          Appellants
                                                         Mr. K.C. Nayak, Advocate
                                             -versus-
                    Secretary, Home Department,
                    Government of Odisha, Bhubaneswar        ....         Respondent
                                     Mr. Sarojanana Mishra, Addl. Standing Counsel

                             CORAM:
                             SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

11.11.2021 Order No.

06. 1. Heard Mr. K.C. Nayak, learned counsel for the Appellants -

claimants and Mr. S. Mishra, learned Additional Standing Counsel for State - Respondent.

2. Hearing concluded.

3. Judgment reserved.

( B.P. Routray) Judge M.K.Panda

 
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