Mama Fatesingh vs State Of Odisha And Ors
2021 Latest Caselaw 11528 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CRLMC No.1741 of 2021
                 Mama Fatesingh                          ....             Petitioner

                                                 Mr. Sarathi Jyoti Mohanty, Adv.

                                            -versus-

                 State of Odisha and Ors.                ....          Opp. Parties
                                                    Mr. L. Samantaray, AGA
                           CORAM:
                           JUSTICE S.K. PANIGRAHI
                                        ORDER

     Order No.                         10.11.2021
       05.       1.      This matter is taken up through hybrid mode.

2. Heard Mr. Sarathi Jyoti Mohanty, learned counsel for the Petitioner and Mr. L. Samanantaray, learned Additional Government Advocate for the State.

3. Hearing is concluded.

4. Reserved for judgment/ order.

( S.K. Panigrahi) Judge

BJ