Prafulla Ch. Das & Others vs Narendra Nayak & Another
2021 Latest Caselaw 11373 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      R.S.A. No.377 of 2014

                Prafulla Ch. Das & Others             ....          Appellants
                                             Mr.Bhaktahari Mohanty, Advocate
                                       -versus-
                Narendra Nayak & Another                ....          Respondent




                          CORAM:
                          MR. JUSTICE D.DASH
                                            ORDER

06.11.2021 Order No.

03. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Upon hearing learned counsel for the Appellants and on going through the judgments passed by the courts below in order to make an endeavor for disposal of this Appeal at the stage of admission hearing; it is directed that notice be issued to the Respondents by Registered Post with A.D. Steps be taken by 11th November, 2021. In that event notice be issued fixing a short returnable date.

3. List this matter on 8th December, 2021.

(D. Dash) Judge

Himansu

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