Nasrin Begum And Others vs D.M. Oriental Insurance Co. Ltd. &
2021 Latest Caselaw 11349 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      MACA No.711 of 2011

                 Nasrin Begum and others                ....      Appellants
                                                       Mr.P.K.Rath,Advocate
                                          -versus-
                 D.M. Oriental Insurance Co. Ltd. &
                 another                               ....       Respondents
                               Mr.Anirudha Das,Advocate for Respondent No.1
                                                     Mr.G.P.Dutta, Advocate
                                     for Respondent No.2, Insurance Company



                            CORAM:
                            JUSTICE B. P. ROUTRAY

                                          ORDER

05.11.2021 Order No.

12. 1. Heard Mr. Rath, learned counsel for the Appellants and Mr.Anirudha Das, learned counsel for Respondent No.1-Owner as well as Mr.Dutta, learned counsel for Respondent No.2- Insurance Company.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge

C.R.Biswal