Hamiya Kumar Patel vs Union Of India & Ors
2021 Latest Caselaw 11312 Ori

                                            1




        IN THE HIGH COURT OF ORISSA AT CUTTACK


                     W.P.(C) No.30096 OF 2021

  Hamiya Kumar Patel                             .....                           Petitioner

                                                          Mr. A. Kanungo, Advocate
                                         Vs.
  Union of India & Ors.                          .....                Opposite parties

                                                                     Mr. B. Dash, CGC
                                                                      (O.P. Nos.1 & 2)


             CORAM:
                 DR. JUSTICE B.R. SARANGI

                                                 ORDER

03.11.2021

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. A. Kanungo, learned counsel for the petitioners.

3. Mr. B. Dash, learned Central Government Counsel stated that he has instructions to appear on behalf of the opposite parties no.1 & 2.

4. The petitioner has filed this writ petition to quash the order dated 20.07.2021 under Annexure-8 passed by opposite party no.2, stating, inter alia, as the petitioner has been terminated from service and the same is sub- judice for adjudication, the date of Exit/leaving of service of the member could not be established in absence of final judgment on service matter by the CGIT, Bhubaneswar and disposed of the representation without extending the benefit, which the petitioner is entitled to get under law.

5. Issue notice to the opposite parties.

6. Two extra copies of the writ petition be served within three days on learned Central Government Counsel, as he appears for opposite parties no.1 & 2 to enable him to obtain instructions or file counter affidavit.

6. Requisites for issuance of notice to opposite party no.3 by Registered Post with A.D. shall be filed within three days. Office shall send notice to the said opposite party fixing a short returnable date.

Alok (DR. B.R. SARANGI, J.)