State Of Odisha & Others vs Smt. Jayanti Behera & Others
2021 Latest Caselaw 11202 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                W.P.(C) No.10929 of 2021


     State of Odisha & others                ........               Petitioners
                                                           Mr. S.P. Panda, AGA

                                      -Versus-


     Smt. Jayanti Behera & others           ........                Opp. Parties


                                      CORAM:


                                      JUSTICE C.R. DASH
                                      JUSTICE BISWANATH RATH
                                           ORDER

01.11.2021

Order No.

02.

1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard.

3. Mr. Sahoo, learned counsel appears on behalf of Opp. Party No.1 in Court today. A copy of the writ petition be served on Mr. Sahoo, learned counsel for Opposite Party No. 1 by tomorrow.

4. The copy of the judgment relied on by Mr. Sahoo be served on Mr. Panda, learned counsel for the petitioners by tomorrow.

5. List this matter one week after to find out whether this matter is covered by the aforesaid Judgment.

............................... (C.R. Dash) JUDGE

............................... (Biswanath Rath) JUDGE

Subha