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State Of Odisha & Others vs Smt. Bindurekha Rath & Others
2021 Latest Caselaw 11201 Ori

Citation : 2021 Latest Caselaw 11201 Ori
Judgement Date : 1 November, 2021

Orissa High Court
State Of Odisha & Others vs Smt. Bindurekha Rath & Others on 1 November, 2021
               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                W.P.(C) No.10931 of 2021


     State of Odisha & others                ........               Petitioners
                                                           Mr. S.P. Panda, AGA

                                      -Versus-


     Smt. Bindurekha Rath & others          ........                Opp. Parties


                                      CORAM:

                                      JUSTICE C.R. DASH
                                      JUSTICE BISWANATH RATH

                                            ORDER

01.11.2021

Order No.

02.

1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard.

3. Mr. Sahoo, learned counsel appears on behalf of Opp. Party No.1 in Court today. A copy of the writ petition be served on Mr. Sahoo, learned counsel for Opposite Party No. 1 by tomorrow.

4. The copy of the judgment relied on by Mr. Sahoo be served on Mr. Panda, learned counsel for the petitioners by tomorrow.

5. List this matter one week after to find out whether this matter is covered by the aforesaid Judgment.

............................... (C.R. Dash) JUDGE

............................... (Biswanath Rath) JUDGE

Subha

 
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