Trinath Harijan @ Majhi vs Vrs
2021 Latest Caselaw 4005 Ori

                                         HIGH COURT OF ORISSA
                                         BLAPL NO.6725 OF 2020
                    Trinath Harijan @ Majhi
                    @ Dibyaranjan Sethia               ...           Petitioner
                                            Vrs.
                    State of Odisha & another          ...           Opp. Parties
07.    22.03.2021          Mr. Sibo Sankar Mishra, learned Counsel for the
                    petitioner,    Mr.    S.S.   Kanungo   along   with   Mr.   S.S.
                    Mohapatra, learned Counsels appearing for the State and
                    Mr. A.P. Bose, learned counsel for the Informant are
                    present. Judgment prepared in separate sheets is delivered
                    and pronounced in open Court in presence of learned
                    counsels for the parties, and the order is passed accordingly
                    as follows:-

                           In view of the above, I am not inclined to enlarge the
                    petitioner on bail. The Bail Application is accordingly
                    dismissed.
                          However, the petitioner will be at liberty to raise all
                    the points, already raised in this petition, at the time of
                    framing of the charge, which will be considered by the trial
                    court concerned by passing a reasoned order. It is further
                    made clear that any of the observations made in this
                    judgment shall not come in the way of a fair trial of the
                    case, nor shall the trial Court be influenced by these
                    observations.
                          Urgent certified copy of this order be granted on
                    proper application.


                                                           ............................
AKK/
LNB/                                                       S.K. Panigrahi, J.

AKP