FAO/807/2019
2021 Latest Caselaw 3973 Ori

Citation : 2021 Latest Caselaw 3973 Ori
Judgement Date : 22 March, 2021

Orissa High Court

FAO/807/2019 on 22 March, 2021

                          FAO No.807 of 2019




2.     22.03.2021         Even though this F.A.O involves
                    a challenge to the judgment & award
                    dated 19th May, 2015 passed in E.C.
                    Case No.57 of 2013, certified copy of
                    the said judgment & award has not
                    been filed as yet. Therefore, the F.A.O.
                    is per se not entertainable, which is,
                    hereby, dismissed on technical ground.


                                   ...............................

(Biswanath Rath, J.)

Ayas

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