RSA/323/2019
2021 Latest Caselaw 3931 Ori

Citation : 2021 Latest Caselaw 3931 Ori
Judgement Date : 19 March, 2021

Orissa High Court

RSA/323/2019 on 19 March, 2021

                                             RSA NO. 323 OF 2019




          03. 19.03.2021:         The matter is taken up through hybrid arrangement
                            (virtual/physical) mode.
                                  Heard learned counsel for the parties.
                                  Hearing is concluded.
                                  Judgment is reserved.
                                  Learned counsels for the parties are at liberty to file
                            written note of arguments along with the citations, if any,
                            on or before 05.04.2021.

                                                                ..........................
                                                                  D. Dash, J.

Narayan

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