RSA/287/2019
2021 Latest Caselaw 3851 Ori

Citation : 2021 Latest Caselaw 3851 Ori
Judgement Date : 18 March, 2021

Orissa High Court

RSA/287/2019 on 18 March, 2021

                                             RSA NO.287 OF 2019




      04.   18.03.2021:      This matter is taken up through hybrid arrangement
                          (virtual/physical mode).

                                Heard learned counsel for the Appellant in the matter of
                          admission.

                                Judgment is reserved.

                                                                 .......................
                                                                  D. Dash, J.

Aks

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