WP(C)/2055/2021
2021 Latest Caselaw 3845 Ori

                                      W.P.(C) No.2055 of 2021




                                       I.A. No. 2661 of 2021

02.   18.03.2021           This matter is taken up through Hybrid Mode.

                           This is an application for dispensing with the filing of the
                   certified copy of the judgment.
                           Learned counsel for the petitioner submits that the certified
                   copy of the judgment dated 17.05.2019 has been filed in Writ
                   Application No.38903 of 2020 and therefore, the matter may be
                   heard along with Writ Application No.38903 of 2020 and
                   accordingly, filing of the certified copy of the judgment be
                   dispensed with.
                           Considering the submission, the filing of the certified copy of
                   the judgment is dispensed with.
                           The I.A is disposed of.

                                                                  .......................
                                                                   S.K. Mishra, J.

....................... Savitri Ratho, J.

W.P.(C) No.2055 of 2021

This matter is taken up through Hybrid Mode.

03. 18.03.2021 List this matter on 08.04.2021 along with W.P.(C) No.38903 of 2020.

....................... S.K. Mishra, J.

....................... Savitri Ratho, J.

Rohit