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BLAPL/6814/2020
2021 Latest Caselaw 3820 Ori

Citation : 2021 Latest Caselaw 3820 Ori
Judgement Date : 18 March, 2021

Orissa High Court
BLAPL/6814/2020 on 18 March, 2021
OS.

BLAPL No. 6814 of 2020

18.03.2021 Heard, the learned counsel for the petitioner
and learned counsel for the State.
Hearing concluded and judgment/order is

reserved.

S. K. Panigrahi, J.

 
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