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RVWPET/329/2020
2021 Latest Caselaw 3771 Ori

Citation : 2021 Latest Caselaw 3771 Ori
Judgement Date : 17 March, 2021

Orissa High Court
RVWPET/329/2020 on 17 March, 2021

RVWPET No. 329 of 2020

04. 17.03.2021 1. Rejoinder affidavit filed in Court today is taken on record.

2. At the request of learned counsel for the Petitioner, who wants to examine the judgment on the issue, list on 7th May, 2021.

( Dr. S. Muralidhar ) Chief Justice

(Dr. B.R. Sarangi) Judge

S.K.Jena/PA

 
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