Unknown vs 3 17.03.2021 This Matter Is Taken ...
2021 Latest Caselaw 3770 Ori

                        W.A. No.187 of 2021




03   17.03.2021                 This matter is taken up through Hybrid
                    mode.
                                Heard.
                                Issue notice.
                                Mr. Umesh Ch. Mohanty, learned counsel
                    has appeared on behalf of the respondent No.1 as
                    caveator. Hence, a copy of the writ appeal be served on
                    Mr. Mohanty within a week.
                                List this matter on 12.05.2021 for final
                    disposal.



                                                  ..............................
                                                     S.K.Mishra, J.

................................ Savitri Ratho, J.

04 17.03.2021 I.A. No.532 of 2021

Issue notice as above.

As an interim measure, the judgment dated 25.01.2021 passed in W.P. (C) No.5217 of 2018 under Annexure-1 shall remain stayed till the next date.

Urgent certified copy of this order be granted on proper application.

.............................. S.K.Mishra, J.

................................ Savitri Ratho, J.

Bichi