WP(C)/9290/2021
2021 Latest Caselaw 3756 Ori

                              W.P.(C) No. 9290 of 2021




02.   17.03.2021         This matter is taken up through hybrid arrangement
                   (virtual/physical mode).
                         Heard learned counsel for the petitioner.
                         The petitioner has filed this writ petition seeking
                   direction to opposite parties to consider the case of the
                   petitioner by taking into account her other options, i.e., option
                   No.III to XXII exercised by her in respect of other districts
                   against the existing vacancies as there are 4136 number of
                   posts of Sikshya Sahayaks are lying vacant in respect of other
                   districts and selection process has not yet been completed,
                   within a time to be stipulated by this Hon'ble Court, keeping
                   in view of the judgment of this Hon'ble Court in the case of
                   Babita Satpathy and Others v. State of Odisha (W.A. No.
                   701 of 2019 disposed of on 23.12.2020) and batch of writ
                   appeals.
                         In course of hearing, learned counsel for the petitioner
                   states that highlighting the grievances, the petitioner has
                   made representation to opposite party no.1 vide Annexure-6
                   and the same may be directed to be disposed of within a
                   stipulated time.
                         Considering the limited grievance of the petitioner, this
                   Court without expressing any opinion on the merits of the
                   case, disposes of the writ petition directing opposite party no.1
                   to consider the representation filed by the petitioner vide
                   Annexure-6 and pass appropriate order in accordance with
                   law within a period of three months from the date of
                   production of authenticated/certified copy of this order.


                                                     ....................................

Ajaya (DR. B.R. SARANGI, J)