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CRA/237/1998
2021 Latest Caselaw 3139 Ori

Citation : 2021 Latest Caselaw 3139 Ori
Judgement Date : 3 March, 2021

Orissa High Court
CRA/237/1998 on 3 March, 2021
                                     CRA No.237 of 1998




12.   03.03.2021                 The matter is taken up by Hybrid mode.
                                 The matter is listed today under the heading "to be
                   mentioned".
                                 Further hearing is taken up.
                                 Heard Mr. S.D. Das, learned Senior Advocate for the
                   appellant and Mr. G.N. Rout, learned Addl. Standing Counsel.
                                 Reserved for judgment.




                                                                   .........................
                                                                    S.K. Mishra, J.

......................... Savitri Ratho, J.

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