WP(C)/8023/2006
2021 Latest Caselaw 3136 Ori

                                 W.P.(C) No. 8023 of 2006




11.   03.03.2021            The matter is taken up through hybrid arrangement
                   (virtual/physical mode).
                            None appears for the petitioner at the time of call.
                            Mr. S. Jena, learned Standing Counsel for School and
                   Mass Education Department.
                            The petitioner has filed this writ petition seeking to
                   quash the order dated 20.04.2006 passed by the authority
                   under Annexure-3, by which he has been disengaged from
                   service in view of the decision made in W.P.(C) No.14947 of
                   2004 dated 31.01.2005.
                            Mr. S. Jena, learned Standing Counsel for School and
                   Mass Education Department contended that the case of the
                   petitioner is covered by the judgment of this Court in
                   Hrushikesh Bindhani and others v. State of Orissa and
                   others    (W.P.(C)   No.11748     of   2003,   disposed   of    on
                   29.04.2004), which has been confirmed by the apex Court. It
                   is contended that this Court vide order dated 24.01.2005 in
                   W.P.(C) No.602 of 2005 directed the authority to consider the
                   case of the petitioner in the light of the judgment of this
                   Court in Hrushikesh Bindhani mentioned supra and on
                   consideration of the same, the order in Annexure-3 has been
                   passed by the authority. Therefore, no illegality or irregularity
                   has been committed by the authority.
                            In the above view of the matter, this Court is not
                   inclined to entertain this writ petition, which is accordingly
                   dismissed.
                                                      ..................................

Ashok (DR. B.R. SARANGI, J) .