Dinesh Khandelwal And Another vs Kamal Kishor Khandelwal And
2021 Latest Caselaw 6381 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     ARBP No.60 of 2018

                   Dinesh Khandelwal and another          ....          Petitioners
                                                          Mr.K.A. Guru, Advocate
                                          -versus-
                   Kamal Kishor Khandelwal and
                   another                                ....         Opp. Parties
                                                           Mr.S. Udgata, Advocate


                             CORAM:
                             THE CHIEF JUSTICE


                                           ORDER

Order No. 18.06.2021

18. 1.This matter is taken up by video conferencing mode.

2. Mr. Guru seeks some more time to study the cases and Mr. Udgata states that he will produce some more judgments on the next date.

3. List on 6th August, 2021.

(Dr. S. Muralidhar) Chief Justice

KC Bisoi