BLAPL/5249/2020
2021 Latest Caselaw 988 Ori

Citation : 2021 Latest Caselaw 988 Ori
Judgement Date : 28 January, 2021

Orissa High Court

BLAPL/5249/2020 on 28 January, 2021

                                        BLAPL NO.5249 of 2020




11.         28.01.2021           This   matter   is   taken   up   through   Video
                         Conferencing Mode.
                                 Heard learned counsel for the parties. Hearing
                         concluded. Judgment/Order is reserved.


                                                              .............................
                                                              S. K. Panigrahi, J.

LNB

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