TRP(C)/199/2020
2021 Latest Caselaw 980 Ori

Citation : 2021 Latest Caselaw 980 Ori
Judgement Date : 28 January, 2021

Orissa High Court

TRP(C)/199/2020 on 28 January, 2021

                          TRP(C) No.199 of 2020




03.   28.01.2021               This    matter   is   taken   up   through   video
                   conferencing because of COVID-19.
                               None appears for the petitioner when the
                   matter is called.
                               Mr. Bibhu Prasad Das, learned counsel for the
                   opposite party is present.
                               Mr. Das, learned counsel for the opposite party
                   filed some citation of judgments in support of his
                   contentions. The same is accepted and be kept on record.
                               Put up this matter on 11.02.2021.

                                                         ........................
                                                          P. Patnaik, J.

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