WP(C)/19454/2020
2021 Latest Caselaw 912 Ori

                                   W.P.(C) No. 19454 of 2020




02.   27.01.2021                This     matter    is   taken     up    through     video
                   conferencing.
                                Heard learned counsel for the petitioners and
                   Mr.S.B.Jena, learned counsel appearing for opposite party
                   Nos.1 and 2.
                                Learned counsel for the petitioners submitted
                   that O.A. No. 22 of 2020 which is now pending before the
                   Central Administrative Tribunal, Cuttack Bench, Cuttack
                   was already heard by the Tribunal and the same was
                   reserved for judgment. Accordingly, he sought permission of
                   the Court for withdrawal of the present writ petition.
                                Prayer is allowed.
                                Accordingly the writ petition is dismissed as
                   withdrawn.
                                As     the   restrictions   due    to   the   COVID-19
                   situation are continuing, learned counsel for the parties may
                   utilize a soft copy of this order available in the High Court's
ks
                   website or print out thereof at par with certified copies in the
                   manner prescribed, vide Court's Notice No. 4587, dated 25th
                   March, 2020.


                                                                ..................
                                                                 S.Panda,J.

....................... S.K.Panigrahi, J