WP(C)/3842/2013
2021 Latest Caselaw 799 Ori

Citation : 2021 Latest Caselaw 799 Ori
Judgement Date : 22 January, 2021

Orissa High Court

WP(C)/3842/2013 on 22 January, 2021

                                W.P.(C) No. 3842 of 2013




05.   22.01.2021          The matter is taken up through video conferencing.
                          Mr. P.K. Ray, learned counsel for the petitioner seeks
                   time to argue the matter on merits by citing some judgments
                   of the apex Court by the next date.
                          On his request, list on 29.01.2021 along with W.P.(C)
                   No.11207 of 2020.


                                                   ...............................

Ashok (DR. B.R. SARANGI) JUDGE

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