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CRP/9/2006
2021 Latest Caselaw 746 Ori

Citation : 2021 Latest Caselaw 746 Ori
Judgement Date : 21 January, 2021

Orissa High Court
CRP/9/2006 on 21 January, 2021
                                   C.R.P. No.9 of 2006




15.   21.01.2021         In the wake of the pandemic Covid-19, the case

                   is taken up through C.V.

                         Though the learned counsel for the petitioner

                   joins through V.C. when the matter is called, but no

                   one joins on behalf of the opposite party.

                         Heard, the learned counsel for the petitioner.

                         Hearing    concluded    and   order/judgment     is

                   reserved.

                                                        ..................

S.Pujahari, J

DA

 
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