ARBA/15/2017
2021 Latest Caselaw 662 Ori

Citation : 2021 Latest Caselaw 662 Ori
Judgement Date : 20 January, 2021

Orissa High Court

ARBA/15/2017 on 20 January, 2021

                                    ARBA No.15 of 2017




05.    20.01.2021        Due to outbreak of COVID-19, this matter is taken
                    up through Video Conferencing.
                         Heard Mr. Goutam Kumar Acharya, learned Senior
                    Advocate being assisted by Mr. A.K. Budhia, learned
                    counsel   for   the   appellant   and   Mr.   Ashok   Kumar
                    Panigrahi, learned counsel for the respondent.
                         Learned counsel for the parties undertake to file
                    their written notes of argument along with citations by
                    27.01.2021.
                         Hearing is concluded.
                         Judgment is reserved.


                                            ................................
                                            K.R. MOHAPATRA,J.

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